Smt. Mateshwari Devi And 5 Others vs Snatkottar Mahavidyalaya ...
2017 Latest Caselaw 7392 ALL

Citation : 2017 Latest Caselaw 7392 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Smt. Mateshwari Devi And 5 Others vs Snatkottar Mahavidyalaya ... on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 624 of 2013
 

 
Appellant :- Smt. Mateshwari Devi And 5 Others
 
Respondent :- Snatkottar Mahavidyalaya Ghazipur Thru'Its Principal & 4 Ors
 
Counsel for Appellant :- H.N. Sharma,Achal Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list in the next cause list.

Order Date :- 28.11.2017

Gss

Download the LatestLaws.com Mobile App