Shobhnath & 3 Others vs Sunita Devi & 3 Others
2017 Latest Caselaw 7391 ALL

Citation : 2017 Latest Caselaw 7391 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Shobhnath & 3 Others vs Sunita Devi & 3 Others on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1072 of 2015
 

 
Appellant :- Shobhnath & 3 Others
 
Respondent :- Sunita Devi & 3 Others
 
Counsel for Appellant :- Ajit Kumar,Ajeet Kumar Shukla
 
Counsel for Respondent :- Ashu Verma
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 28.11.2017

Gss

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