Haider Ali Kazmi Alias Asad Kazim vs Additional Commissioner First ...
2017 Latest Caselaw 7383 ALL

Citation : 2017 Latest Caselaw 7383 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Haider Ali Kazmi Alias Asad Kazim vs Additional Commissioner First ... on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 51262 of 2017
 

 
Petitioner :- Haider Ali Kazmi Alias Asad Kazim
 
Respondent :- Additional Commissioner First Allahabad Division & 16 Ors.
 
Counsel for Petitioner :- Javed Husain Khan,Gulrez Khan,W.H. Khan
 
Counsel for Respondent :- C.S.C.,Surendra Bahadur Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed on behalf of the petitioner, put up in the additional cause list day after tomorrow.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

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