Rais Ahmad vs State Of U.P. & 4 Others
2017 Latest Caselaw 7382 ALL

Citation : 2017 Latest Caselaw 7382 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Rais Ahmad vs State Of U.P. & 4 Others on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 47736 of 2017
 

 
Petitioner :- Rais Ahmad
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Sanjay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed on behalf of learned counsel for the petitioner, put up on 4.12.2017 in the additional cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

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