Maneesh Thakur vs State Of U.P. And Others
2017 Latest Caselaw 7379 ALL

Citation : 2017 Latest Caselaw 7379 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Maneesh Thakur vs State Of U.P. And Others on 28 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 52176 of 2011
 

 
Petitioner :- Maneesh Thakur
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Chandan Sharma,Umesh Narain Sharma
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari,Ramesh Upadhyay
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Learned standing counsel prays for and is allowed two weeks' and no more time as a last opportunity to produce the record. The record may be produced by 15.12.2017.

List this matter on 15.12.2017.

Order Date :- 28.11.2017

pks

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