Suresh Chandra Sharma & 4 Others vs A.M.U. Employees Sahkari Awas ...
2017 Latest Caselaw 7376 ALL

Citation : 2017 Latest Caselaw 7376 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Suresh Chandra Sharma & 4 Others vs A.M.U. Employees Sahkari Awas ... on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 428 of 2017
 

 
Appellant :- Suresh Chandra Sharma & 4 Others
 
Respondent :- A.M.U. Employees Sahkari Awas Samiti Ltd.
 
Counsel for Appellant :- Ramesh Chandra Pal
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 27.11.2017 shows that certified copy of judgement of trial court has been filed on behalf of appellants.

The defect has been removed.

Office is directed to allot the regular number to this appeal.

List after ten days.

Order Date :- 28.11.2017

Gss

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