Syed Yunus Ali vs Syed Hamid Ali & Others
2017 Latest Caselaw 7368 ALL

Citation : 2017 Latest Caselaw 7368 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Syed Yunus Ali vs Syed Hamid Ali & Others on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 86 of 2011
 

 
Appellant :- Syed Yunus Ali
 
Respondent :- Syed Hamid Ali & Others
 
Counsel for Appellant :- S.A. Gilani
 
Counsel for Respondent :- Kashif Gilani
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.A. Gilani, learned counsel for the appellant.

List after two weeks.

Order Date :- 28.11.2017

Gss

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