Babita Devi And 6 Ors. vs Ramashankar And 7 Ors.
2017 Latest Caselaw 7357 ALL

Citation : 2017 Latest Caselaw 7357 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Babita Devi And 6 Ors. vs Ramashankar And 7 Ors. on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 598 of 2016
 

 
Appellant :- Babita Devi And 6 Ors.
 
Respondent :- Ramashankar And 7 Ors.
 
Counsel for Appellant :- Vashishtha Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Vashishtha Tiwari, learned counsel for the appellants.

List after three weeks.

Order Date :- 28.11.2017

Gss

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