Karamat Ullah(Since Deceased) ... vs Sri Digambar Singh Verma And 7 ...
2017 Latest Caselaw 7353 ALL

Citation : 2017 Latest Caselaw 7353 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Karamat Ullah(Since Deceased) ... vs Sri Digambar Singh Verma And 7 ... on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1036 of 2016
 

 
Appellant :- Karamat Ullah(Since Deceased) And 10 Others
 
Respondent :- Sri Digambar Singh Verma And 7 Others
 
Counsel for Appellant :- Mohammad Hisham Qadeer,M.A.Qadeer
 
Counsel for Respondent :- Amitabh Agarwal
 

 
Hon'ble Bachchoo Lal,J.

Cases of Sri M.A.Qadeer, learned counsel for the appellants are adjourned up to 20.12.2017.

List thereafter.

Order Date :- 28.11.2017

Gss

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