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Suraj Bal Kaushik vs Executive Officer Cantonment ...
2017 Latest Caselaw 7346 ALL

Citation : 2017 Latest Caselaw 7346 ALL
Judgement Date : 28 November, 2017

Allahabad High Court
Suraj Bal Kaushik vs Executive Officer Cantonment ... on 28 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1227 of 2017
 

 
Appellant :- Suraj Bal Kaushik
 
Respondent :- Executive Officer Cantonment Board Meerut Cantt.
 
Counsel for Appellant :- Manu Khare
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Shishir Kumar, Advocate, holding brief of Sri Manu Khare, learned counsel for the appellant, put up on 15.12.2017 as fresh.

Order Date :- 28.11.2017

Gss

 

 

 
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