Moti Chand And Another vs Parmeshwar (Since Dead) And 15 ...
2017 Latest Caselaw 7344 ALL

Citation : 2017 Latest Caselaw 7344 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Moti Chand And Another vs Parmeshwar (Since Dead) And 15 ... on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 716 of 2017
 

 
Appellant :- Moti Chand And Another
 
Respondent :- Parmeshwar (Since Dead) And 15 Others
 
Counsel for Appellant :- Sanjeev Kumar Yadav
 
Counsel for Respondent :- Kamal Narain Rai
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted ten days' time to file the copy of order-sheet of lower appellate court with regard to cross objection.

List thereafter.

Order Date :- 28.11.2017

Gss

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