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Maqsood Ali & 6 Others vs State Of U.P. & 3 Others
2017 Latest Caselaw 7343 ALL

Citation : 2017 Latest Caselaw 7343 ALL
Judgement Date : 28 November, 2017

Allahabad High Court
Maqsood Ali & 6 Others vs State Of U.P. & 3 Others on 28 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1154 of 2017
 

 
Appellant :- Maqsood Ali & 6 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Appellant :- Dheeraj Kumar Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants, summon the lower court record within a period of six weeks.

Steps be taken within ten days.

List after receipt of lower court record for hearing on the point of admission.

Order Date :- 28.11.2017

Gss

 

 

 
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