Nipendra Singh And 4 Others vs State Of U.P. And Another
2017 Latest Caselaw 7340 ALL

Citation : 2017 Latest Caselaw 7340 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Nipendra Singh And 4 Others vs State Of U.P. And Another on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- APPLICATION U/S 482 No. - 18798 of 2013
 

 
Applicant :- Nipendra Singh And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Brahm Singh,Susheel Kumar Tewari
 
Counsel for Opposite Party :- Govt. Advocate,Varinder Singh
 

 
Hon'ble Bachchoo Lal,J.

List in the next cause list.

Order Date :- 28.11.2017

Gss

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