M/S Ramdev Trading Company And ... vs State Of U.P. And 3 Othrs.
2017 Latest Caselaw 7327 ALL

Citation : 2017 Latest Caselaw 7327 ALL
Judgement Date : 27 November, 2017

Allahabad High Court

M/S Ramdev Trading Company And ... vs State Of U.P. And 3 Othrs. on 27 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT TAX No. - 779 of 2017
 

 
Petitioner :- M/S Ramdev Trading Company And Another
 
Respondent :- State Of U.P. And 3 Othrs.
 
Counsel for Petitioner :- Shubham Agrawal
 
Counsel for Respondent :- C.S.C.,A.S.G.I.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

As prayed put up this matter on 29.11.2017 as fresh.

Order Date :- 27.11.2017

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