M/S Ansh Traders Thru' Its Prop. ... vs State Of U.P. & 3 Others
2017 Latest Caselaw 7325 ALL

Citation : 2017 Latest Caselaw 7325 ALL
Judgement Date : 27 November, 2017

Allahabad High Court

M/S Ansh Traders Thru' Its Prop. ... vs State Of U.P. & 3 Others on 27 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT TAX No. - 785 of 2017
 

 
Petitioner :- M/S Ansh Traders Thru' Its Prop. Shri Vinod Kumar & Anr.
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Shubham Agrawal
 
Counsel for Respondent :- C.S.C.,A.S.G.I.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Short counter affidavit filed today is taken on record.

Shri Shubham Agrawal, learned counsel for the petitioner prays for and is allowed one day time to file his reply.

Put up this matter as fresh on 29.11.2017.

Order Date :- 27.11.2017

pks

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