Citation : 2017 Latest Caselaw 7298 ALL
Judgement Date : 24 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Case :- CRIMINAL APPEAL No. - 1609 of 2008 Appellant :- Wahajuddin @ Saikuddin @ Wahajuddin Respondent :- State Of U.P. Counsel for Appellant :- Abdul Rafey Siddiqui,Rehan Ahmad Siddiqui Counsel for Respondent :- Govt.Advocate,Mohd. Haneef,R P Mishra Hon'ble Prashant Kumar,J.
Hon'ble Anil Kumar Srivastava-II,J.
Allowed vide judgment and order of date placed in Criminal Appeal No.1610 of 2008.
Order Date :- 24.11.2017
kvg/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!