Saifuddin @ Saikuddin vs State Of U.P.
2017 Latest Caselaw 7297 ALL

Citation : 2017 Latest Caselaw 7297 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Saifuddin @ Saikuddin vs State Of U.P. on 24 November, 2017

Bench: Prashant Kumar, Anil Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Case :- CRIMINAL APPEAL No. - 1608 of 2008
 

 
Appellant :- Saifuddin @ Saikuddin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Abdul Rafey Siddiqui,Dhananjai Kumar Singh
 
Counsel for Respondent :- Govt.Advocate,Mohd. Haneef
 

 
Hon'ble Prashant Kumar,J.

Hon'ble Anil Kumar Srivastava-II,J.

Allowed vide judgment and order of date placed in Criminal Appeal No.1610 of 2008.

Order Date :- 24.11.2017

kvg/-

Download the LatestLaws.com Mobile App