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G.M., Ordnance Parachute Factory ... vs Sri Bali Ram And Others
2017 Latest Caselaw 7282 ALL

Citation : 2017 Latest Caselaw 7282 ALL
Judgement Date : 24 November, 2017

Allahabad High Court
G.M., Ordnance Parachute Factory ... vs Sri Bali Ram And Others on 24 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 116 of 2012
 

 
Appellant :- G.M., Ordnance Parachute Factory And Another
 
Respondent :- Sri Bali Ram And Others
 
Counsel for Appellant :- B.K. Singh Raghuvanshi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri B.K. Singh Raghuvanshi, learned counsel for the appellants.

List in due course.

Order Date :- 24.11.2017

Gss

 

 

 
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