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Kamlesh And Another vs Smt. Hardevi And 2 Others
2017 Latest Caselaw 7280 ALL

Citation : 2017 Latest Caselaw 7280 ALL
Judgement Date : 24 November, 2017

Allahabad High Court
Kamlesh And Another vs Smt. Hardevi And 2 Others on 24 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2016
 

 
Appellant :- Kamlesh And Another
 
Respondent :- Smt. Hardevi And 2 Others
 
Counsel for Appellant :- Gulab Chandra,Chandra Shekhar,Jitan Tiwari,Lok Nath Shukla
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants, list after three weeks.

Order Date :- 24.11.2017

Gss

 

 

 
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