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Smt. Vidya Srivastava vs Smt. Shakila Begum (Since Dead) ...
2017 Latest Caselaw 7278 ALL

Citation : 2017 Latest Caselaw 7278 ALL
Judgement Date : 24 November, 2017

Allahabad High Court
Smt. Vidya Srivastava vs Smt. Shakila Begum (Since Dead) ... on 24 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 90 of 2016
 

 
Appellant :- Smt. Vidya Srivastava
 
Respondent :- Smt. Shakila Begum (Since Dead) And 3 Ors.
 
Counsel for Appellant :- Atul Srivastava,Gajendra Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 24.11.2017

Gss

 

 

 
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