Laxman Autar Goyal vs Ram Chandra Agrawal & Others
2017 Latest Caselaw 7277 ALL

Citation : 2017 Latest Caselaw 7277 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Laxman Autar Goyal vs Ram Chandra Agrawal & Others on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 235 of 2011
 

 
Appellant :- Laxman Autar Goyal
 
Respondent :- Ram Chandra Agrawal & Others
 
Counsel for Appellant :- Sharve Singh,R.C. Singh
 
Counsel for Respondent :- Vipin Kumar,Amit Sthalkar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri R.C. Singh, learned counsel for the appellant.

Sri Vipin Kumar, learned counsel for the respondents is present.

List in due course.

Order Date :- 24.11.2017

Gss

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