Kashmir Singh vs Smt. Dhumi And Others
2017 Latest Caselaw 7276 ALL

Citation : 2017 Latest Caselaw 7276 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Kashmir Singh vs Smt. Dhumi And Others on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 209 of 2011
 

 
Appellant :- Kashmir Singh
 
Respondent :- Smt. Dhumi And Others
 
Counsel for Appellant :- Ashok Kumar Srivastava,Pankaj Agarwal
 
Counsel for Respondent :- C.S. Sharma,A.K. Sharma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri C.S. Sharma, learned counsel for the respondents.

List after two weeks.

Order Date :- 24.11.2017

Gss

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