Sunil Kumar @ Raju And 6 Others vs Kedar Nath
2017 Latest Caselaw 7273 ALL

Citation : 2017 Latest Caselaw 7273 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Sunil Kumar @ Raju And 6 Others vs Kedar Nath on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1057 of 2014
 

 
Appellant :- Sunil Kumar @ Raju And 6 Others
 
Respondent :- Kedar Nath
 
Counsel for Appellant :- J.H. Khan,Gulrez Khan,W.H. Khan
 
Counsel for Respondent :- Ratan Lal Singh,Arvind Kumar Trivedi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after two weeks.

Order Date :- 24.11.2017

Gss

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