Chandan Singh vs Nawal Kishore Agarwal (Deceased) ...
2017 Latest Caselaw 7266 ALL

Citation : 2017 Latest Caselaw 7266 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Chandan Singh vs Nawal Kishore Agarwal (Deceased) ... on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 265 of 2017
 

 
Appellant :- Chandan Singh
 
Respondent :- Nawal Kishore Agarwal (Deceased) And 6 Others
 
Counsel for Appellant :- Satya Narayan Yadav,Kuldip Singh Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 24.11.2017

Gss

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