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Maheshwari Dayal And 2 Others vs Smt. Vimla Devi
2017 Latest Caselaw 7260 ALL

Citation : 2017 Latest Caselaw 7260 ALL
Judgement Date : 24 November, 2017

Allahabad High Court
Maheshwari Dayal And 2 Others vs Smt. Vimla Devi on 24 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1105 of 2014
 

 
Appellant :- Maheshwari Dayal And 2 Others
 
Respondent :- Smt. Vimla Devi
 
Counsel for Appellant :- Alok Tiwari
 
Counsel for Respondent :- S.K. Rai,A.K. Rai,Dr.O.P.Yadav,Satyendra Pratap Singh,Shivam Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Madhuranjan, Advocate, holding brief of Sri Alok Tiwari, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 24.11.2017

Gss

 

 

 
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