Citation : 2017 Latest Caselaw 7259 ALL
Judgement Date : 24 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1048 of 2017 Appellant :- Ram Shankar Prajapati Respondent :- Raja Ram Prajapati & Another Counsel for Appellant :- S.K. Mishra Counsel for Respondent :- Rahul Pandey Hon'ble Bachchoo Lal,J.
Learned counsel for the appellant prays for and is granted ten days further time to file supplementary affidavit.
List thereafter.
Order Date :- 24.11.2017
Gss
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