Baldev @ Krishna Baldev vs Iv Additional District Judge, ...
2017 Latest Caselaw 7257 ALL

Citation : 2017 Latest Caselaw 7257 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Baldev @ Krishna Baldev vs Iv Additional District Judge, ... on 24 November, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 3521 of 2013
 

 
Petitioner :- Baldev @ Krishna Baldev
 
Respondent :- Iv Additional District Judge, Gonda & Others
 
Counsel for Petitioner :- Ashish Kumar Singh
 
Counsel for Respondent :- Manish Kumar,Mayankar Singh
 

 
Hon'ble Sanjay Harkauli,J.

Called out in the revised list.

None is present on behalf of the petitioner to press this petition.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 24.11.2017

VNP/-

Download the LatestLaws.com Mobile App