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Rajendra Nath & 2 Others vs District Dy. Dir. Of ...
2017 Latest Caselaw 7230 ALL

Citation : 2017 Latest Caselaw 7230 ALL
Judgement Date : 23 November, 2017

Allahabad High Court
Rajendra Nath & 2 Others vs District Dy. Dir. Of ... on 23 November, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- APPLICATION U/S 24/ORDER 39 RULE 2-A CPC No. - 99 of 2017
 

 
Applicant :- Rajendra Nath & 2 Others
 
Opposite Party :- District Dy. Dir. Of Consolidation/Collector Faizabad & Anr.
 
Counsel for Applicant :- Neera Yadav
 

 
Hon'ble Vivek Chaudhary,J.

Case called out in the revised list. No one is present to press the petition.

The petition is dismissed for want of prosecution.

Order Date :- 23.11.2017

Rajneesh DR-PS)

 

 

 
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