Citation : 2017 Latest Caselaw 7220 ALL
Judgement Date : 22 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL DEFECTIVE No. - 455 of 2017 Appellant :- Seema Devi And Anr. Respondent :- Lalta Prasad And Anr. Counsel for Appellant :- Dharmendra Shukla Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellants and perused the record.
Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.
Steps be taken within ten days.
List after service of notice upon the respondents.
Order Date :- 22.11.2017
Gss
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