Citation : 2017 Latest Caselaw 7215 ALL
Judgement Date : 22 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1196 of 2017 Appellant :- Sipanoo (Dead) And Anr. Respondent :- Mewa Lal (Dead) And 3 Ors. Counsel for Appellant :- Santosh Kumar Shukla Counsel for Respondent :- Madan Mohan,Parmeshwar Yadav Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellants, learned counsel for the respondents and perused the record.
At the request of learned counsel for the appellants, summon the lower court record within a period of six weeks.
Steps be taken within ten days.
List after receipt of lower court record for hearing on the point of admission.
Order Date :- 22.11.2017
Gss
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