Durgawati And Anr. vs Raghunath And 4 Ors.
2017 Latest Caselaw 7214 ALL

Citation : 2017 Latest Caselaw 7214 ALL
Judgement Date : 22 November, 2017

Allahabad High Court

Durgawati And Anr. vs Raghunath And 4 Ors. on 22 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1194 of 2017
 

 
Appellant :- Durgawati And Anr.
 
Respondent :- Raghunath And 4 Ors.
 
Counsel for Appellant :- Lal Behari Yadav
 
Counsel for Respondent :- Baijant Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Heard Sri Y.S. Saxena Advocate, holding brief of Sri L.B. Yadav, learned counsel for the appellants, Sri Baijant Kumar Mishra, learned counsel for the caveators / respondent and perused the record.

At the request of learned counsel for the appellants, summon the lower court record within a period of six weeks.

Steps be taken within ten days.

List thereafter.

In the meantime, learned counsel for the caveator may file vakalatnama on behalf of plaintiff / respondents.

Order Date :- 22.11.2017

Gss

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