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Jagdish Narain Tandon vs State Of U.P. & Others
2017 Latest Caselaw 7194 ALL

Citation : 2017 Latest Caselaw 7194 ALL
Judgement Date : 21 November, 2017

Allahabad High Court
Jagdish Narain Tandon vs State Of U.P. & Others on 21 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 470 of 2003
 

 
Appellant :- Jagdish Narain Tandon
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Manoj Misra,Anjani Kumar Mishra,Ashwani K. Mishra,O.P. Lohia,Rahul Agrawal,Vrindavan Mishra
 
Counsel for Respondent :- S.C.,Narendra Mohan
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the respondents, list after 15 days.

Order Date :- 21.11.2017

Gss

 

 

 
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