The Pr. Commissioner Of Income ... vs M/S Commercial Body Builders
2017 Latest Caselaw 7192 ALL

Citation : 2017 Latest Caselaw 7192 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

The Pr. Commissioner Of Income ... vs M/S Commercial Body Builders on 21 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- INCOME TAX APPEAL No. - 247 of 2017
 

 
Appellant :- The Pr. Commissioner Of Income Tax-I Kanpur
 
Respondent :- M/S Commercial Body Builders
 
Counsel for Appellant :- Shubham Agrawal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

List after two weeks with fresh service report.

Order Date :- 21.11.2017

pks

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