Ram Balak & Another vs Malkhan Singh
2017 Latest Caselaw 7189 ALL

Citation : 2017 Latest Caselaw 7189 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

Ram Balak & Another vs Malkhan Singh on 21 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1221 of 2010
 

 
Appellant :- Ram Balak & Another
 
Respondent :- Malkhan Singh
 
Counsel for Appellant :- S.K. Nigam
 
Counsel for Respondent :- D.P.S. Chauhan,Raj Kumar Singh,Sunil Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

Summon the lower court record within a period of six weeks.

List after receipt of lower court record.

Order Date :- 21.11.2017

Gss

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