Asgar Abbas And Others vs State Of U.P.
2017 Latest Caselaw 7188 ALL

Citation : 2017 Latest Caselaw 7188 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

Asgar Abbas And Others vs State Of U.P. on 21 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 594 of 2012
 

 
Appellant :- Asgar Abbas And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Y.N. Shukla
 
Counsel for Respondent :- S.C.,M.C. Chaturvedi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after two weeks along with the lower court record, if the same has been received.

Order Date :- 21.11.2017

Gss

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