Smt. Rajni Gaur vs Smt. Indra Varshney & Others
2017 Latest Caselaw 7187 ALL

Citation : 2017 Latest Caselaw 7187 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

Smt. Rajni Gaur vs Smt. Indra Varshney & Others on 21 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 37 of 2011
 

 
Appellant :- Smt. Rajni Gaur
 
Respondent :- Smt. Indra Varshney & Others
 
Counsel for Appellant :- V.C. Tripathi,Neeraj Tripathi
 
Counsel for Respondent :- M.K.Gupta,P. Agarwal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after 15 days.

Order Date :- 21.11.2017

Gss

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