Principal Commissioner Of ... vs M/D Landis Gyr Limited, Gautam ...
2017 Latest Caselaw 7180 ALL

Citation : 2017 Latest Caselaw 7180 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

Principal Commissioner Of ... vs M/D Landis Gyr Limited, Gautam ... on 21 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CUSTOM APPEAL No. - 310 of 2017
 

 
Appellant :- Principal Commissioner Of Customs, Noida
 
Respondent :- M/D Landis Gyr Limited, Gautam Buddh Nagar
 
Counsel for Appellant :- Krishna Agarawal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Issue notice to the respondents by RPAD returnable at an early date fixing 06.12.2017.

Steps be taken within a week.

Order Date :- 21.11.2017

pks

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