Ramesh Kumar Srivastava vs The Pricipal Commissioner Of ...
2017 Latest Caselaw 7177 ALL

Citation : 2017 Latest Caselaw 7177 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

Ramesh Kumar Srivastava vs The Pricipal Commissioner Of ... on 21 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT TAX No. - 546 of 2017
 

 
Petitioner :- Ramesh Kumar Srivastava
 
Respondent :- The Pricipal Commissioner Of Income Tax & Another
 
Counsel for Petitioner :- Amit Mahajan
 
Counsel for Respondent :- S.S.C.,Ashish Agrawal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 21.11.2017

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