Ravi Kumar And Anr. vs Union Of India And 6 Ors.
2017 Latest Caselaw 7157 ALL

Citation : 2017 Latest Caselaw 7157 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Ravi Kumar And Anr. vs Union Of India And 6 Ors. on 20 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 60559 of 2016
 

 
Petitioner :- Ravi Kumar And Anr.
 
Respondent :- Union Of India And 6 Ors.
 
Counsel for Petitioner :- Krishna Mohan Asthana
 
Counsel for Respondent :- A.S.G.I.,Amrish Sahai,Ashok Trivedi,SC,Ugrasen Kumar Pandey
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner states that rejoinder affidavit is under preparation.

As prayed list in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 20.11.2017

skv

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