Mohan Lal Vishkarma vs State Of U.P. And 3 Others
2017 Latest Caselaw 7156 ALL

Citation : 2017 Latest Caselaw 7156 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Mohan Lal Vishkarma vs State Of U.P. And 3 Others on 20 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 44381 of 2017
 

 
Petitioner :- Mohan Lal Vishkarma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Arun Kumar Singh
 
Counsel for Respondent :- C.S.C.,Udai Bhanu Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the respondents prays for and is granted three weeks' time to file counter affidavit.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 20.11.2017

skv

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