Shri Sandeep Kumar Shukla vs Union Of India And 5 Ors.
2017 Latest Caselaw 7153 ALL

Citation : 2017 Latest Caselaw 7153 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Shri Sandeep Kumar Shukla vs Union Of India And 5 Ors. on 20 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 19678 of 2017
 

 
Petitioner :- Shri Sandeep Kumar Shukla
 
Respondent :- Union Of India And 5 Ors.
 
Counsel for Petitioner :- Irshad Ali,Anant Ram Dube,Shobhit Dubey
 
Counsel for Respondent :- A.S.G.I.,Nrrraj Dubey,S.C.,Saurabh Srivastava,Shakti Dhar Dube
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by learned counsel for the petitioner, the case is passed over for a day.

(Manoj Kumar Gupta, J.)

Order Date :- 20.11.2017

skv

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