Bhola Prasad Singh vs State Of U.P. And 4 Others
2017 Latest Caselaw 7148 ALL

Citation : 2017 Latest Caselaw 7148 ALL
Judgement Date : 20 November, 2017

Allahabad High Court

Bhola Prasad Singh vs State Of U.P. And 4 Others on 20 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 24659 of 2017
 

 
Petitioner :- Bhola Prasad Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ekansh Varma
 
Counsel for Respondent :- C.S.C.,Ayank Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner states that no counter affidavit has been filed so far.

Counsel for the respondent is also not present.

List after three weeks. In the meantime, counter affidavit, if any, be filed by the respondents.

Counsel for the petitioner undertakes to inform counsel for the respondents about the order passed today, in writing.

(Manoj Kumar Gupta, J.)

Order Date :- 20.11.2017

skv

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