Uma Shanker vs Deputy Director Of Consolidation ...
2017 Latest Caselaw 7100 ALL

Citation : 2017 Latest Caselaw 7100 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Uma Shanker vs Deputy Director Of Consolidation ... on 17 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - B No. - 1076 of 2010
 

 
Petitioner :- Uma Shanker
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- S.S. Verma,Ramesh Chandra
 
Counsel for Respondent :- C.S.C.,Ashok Gupta
 

 
Hon'ble Manoj Kumar Gupta,J.

In compliance of the order dated 1.9.2017, counsel for the petitioner states that he has served a copy of supplementary affidavit upon learned counsel representing the private respondents on 13.9.2017. He has also placed on record the acknowledgement issued by his office.

The respondents are granted two weeks time to file supplementary counter affidavit, if any.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 17.11.2017

skv

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