Sri Ram Gopal Tiwari vs Adhyaksh And Others
2017 Latest Caselaw 7098 ALL

Citation : 2017 Latest Caselaw 7098 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Sri Ram Gopal Tiwari vs Adhyaksh And Others on 17 November, 2017

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 43016 of 2000
 

 
Petitioner :- Sri Ram Gopal Tiwari
 
Respondent :- Adhyaksh And Others
 
Counsel for Petitioner :- A. Srivastava,A.K. Jaiswal,B.D. Shukla,G.C. Pandey,G.L. Pandey,R.P.Mishra,S.Singh,Surendra Tiwari
 
Counsel for Respondent :- S.P.Mehrotra,S.C.
 

 
Hon'ble Saral Srivastava,J.

The case is listed in Chamber.

Nobody is present on behalf of the parties.

The case is passed over.

Order Date :- 17.11.2017

Ishan

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