Tehzoob vs Nagar Panchayat Chhaprauli, ...
2017 Latest Caselaw 7097 ALL

Citation : 2017 Latest Caselaw 7097 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Tehzoob vs Nagar Panchayat Chhaprauli, ... on 17 November, 2017

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 43008 of 2000
 

 
Petitioner :- Tehzoob
 
Respondent :- Nagar Panchayat Chhaprauli, Baghpat And Another
 
Counsel for Petitioner :- Arjun Singhal
 

 
Hon'ble Saral Srivastava,J.

The case is passed over on the illness slip of Sri Arjun Singhal, learned counsel for the petitioner.

Order Date :- 17.11.2017

Ishan

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