Mohd. Jalil Khan vs R.M., F.C.I., Lko. And Another
2017 Latest Caselaw 7096 ALL

Citation : 2017 Latest Caselaw 7096 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Mohd. Jalil Khan vs R.M., F.C.I., Lko. And Another on 17 November, 2017

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 42992 of 2000
 

 
Petitioner :- Mohd. Jalil Khan
 
Respondent :- R.M., F.C.I., Lko. And Another
 
Counsel for Petitioner :- A.M.Srivastava,Fareed Uddin,Sahabuddin
 
Counsel for Respondent :- V.C.Tripathi,SC
 

 
Hon'ble Saral Srivastava,J.

The case is listed in Chamber.

Nobody is present on behalf of the parties.

The case is passed over.

Order Date :- 17.11.2017

Ishan

Download the LatestLaws.com Mobile App