Vishambhar Alias Kala And 2 Others vs Praveen Kumar And 2 Others
2017 Latest Caselaw 7094 ALL

Citation : 2017 Latest Caselaw 7094 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Vishambhar Alias Kala And 2 Others vs Praveen Kumar And 2 Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 252 of 2016
 

 
Appellant :- Vishambhar Alias Kala And 2 Others
 
Respondent :- Praveen Kumar And 2 Others
 
Counsel for Appellant :- Ajay Kumar Sharma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ajay Kumar Sharma, learned counsel for the appellants.

List after two weeks.

Order Date :- 17.11.2017

Gss

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