Kamla Singh vs Vijay Bhan And 3 Others
2017 Latest Caselaw 7093 ALL

Citation : 2017 Latest Caselaw 7093 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Kamla Singh vs Vijay Bhan And 3 Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 242 of 2016
 

 
Appellant :- Kamla Singh
 
Respondent :- Vijay Bhan And 3 Others
 
Counsel for Appellant :- Nagendra Kumar Pandey,Akhilesh Kumar Shukla,Arun Kumar Gupta
 
Counsel for Respondent :- B.R. Singh,Santosh Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of Rajendra Tripathi, Advocate, holding brief of Sri Alok Kumar Srivastava, learned counsel for the appellant,

List in the next cause list.

Order Date :- 17.11.2017

Gss

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