Brahmdev vs Janardan
2017 Latest Caselaw 7081 ALL

Citation : 2017 Latest Caselaw 7081 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Brahmdev vs Janardan on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 787 of 2014
 

 
Appellant :- Brahmdev
 
Respondent :- Janardan
 
Counsel for Appellant :- A. Chaturvedi
 
Counsel for Respondent :- Rajeev Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellant is present.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 17.11.2017

Gss

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