Raj Pal vs Dilawar Singh And 3 Others
2017 Latest Caselaw 7077 ALL

Citation : 2017 Latest Caselaw 7077 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Raj Pal vs Dilawar Singh And 3 Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 750 of 2015
 

 
Appellant :- Raj Pal
 
Respondent :- Dilawar Singh And 3 Others
 
Counsel for Appellant :- Vishwa Pratap Singh
 
Counsel for Respondent :- Amit Krishan,Bharat Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Vishwa Pratap Singh, learned counsel for the appellant.

List after two weeks.

Order Date :- 17.11.2017

Gss

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